Durgesh Tripathi vs State Of U.P. And Another
2013 Latest Caselaw 3530 ALL

Citation : 2013 Latest Caselaw 3530 ALL
Judgement Date : 2 July, 2013

Allahabad High Court

Durgesh Tripathi vs State Of U.P. And Another on 2 July, 2013

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 11335 of 2012
 

 
Applicant :- Durgesh Tripathi
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Kaushlendra Nath Singh,Ashok Bhatnagar
 
Counsel for Opposite Party :- Govt.Advocate,Satyam Singh
 

 
Hon'ble Ramesh Sinha,J.

Case called out in the revised list.

Heard Sri Ashok Bhatnagar, learned counsel for the applicant and Sri Ajay Kumar Yadav, Advocate, holding brief of Sri Shiv Nath Singh, learned counsel for opp. party No.2.

Learned counsel for opp. party No.2 prays for adjournment.

As prayed, the case is adjourned today.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 2.7.2013

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