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Dukh Ram vs Sanjay Prasad & 2 Ors.
2013 Latest Caselaw 3452 ALL

Citation : 2013 Latest Caselaw 3452 ALL
Judgement Date : 1 July, 2013

Allahabad High Court
Dukh Ram vs Sanjay Prasad & 2 Ors. on 1 July, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1123 of 2013
 

 
Applicant :- Dukh Ram
 
Opposite Party :- Sanjay Prasad & 2 Ors.
 
Counsel for Applicant :- Satyendra Srivastava,Amitabh Srivastava
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for two days' time to file steps to serve the respondents.

Let steps be filed within two days, whereupon let notices be issued to the respondents by way of normal process, registered post as also the speed post, returnable on 15.7.2013.

In case, the needful is not done within the time specified, this petition be deemed to be dismissed without reference to the Court.

Order Date :- 1.7.2013

A.Nigam

 

 

 
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