Babu Khan & 7 Others vs State Of U.P. & Another
2013 Latest Caselaw 7522 ALL

Citation : 2013 Latest Caselaw 7522 ALL
Judgement Date : 18 December, 2013

Allahabad High Court

Babu Khan & 7 Others vs State Of U.P. & Another on 18 December, 2013

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 69623 of 2013
 

 
Petitioner :- Babu Khan & 7 Others
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Ajay Sharma
 
Counsel for Respondent :- C.S.C.,Shameer Sharma
 

 
Hon'ble Abhinava Upadhya,J.

Connect this petition with Writ Petition No.63469 of 2012 and list on the date fixed.

Order Date :- 18.12.2013

SKM

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