Kamar Jahan Sheikh And Another vs State Of U.P. And Another
2013 Latest Caselaw 7443 ALL

Citation : 2013 Latest Caselaw 7443 ALL
Judgement Date : 12 December, 2013

Allahabad High Court

Kamar Jahan Sheikh And Another vs State Of U.P. And Another on 12 December, 2013

Bench: Shashi Kant Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- APPLICATION U/S 482 No. - 36900 of 2013
 

 
Applicant :- Kamar Jahan Sheikh And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Neeraj Shukla,S.K.Dubey
 
Counsel for Opposite Party :- Govt. Advocate,S.F.A. Naqvi,S.K. Dubey
 

 
Hon'ble Shashi Kant Gupta,J.

As prayed for, three weeks' time and no more is granted to file Rejoinder affidavit.

List this matter in the third week of January, 2014.

Interim order , if any , shall continue till the next date of listing.

Order Date :- 12.12.2013

MLK

Download the LatestLaws.com Mobile App