Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sri Ramakant Agarwal vs State Of U.P.& 3 Ors.
2013 Latest Caselaw 7377 ALL

Citation : 2013 Latest Caselaw 7377 ALL
Judgement Date : 10 December, 2013

Allahabad High Court
Sri Ramakant Agarwal vs State Of U.P.& 3 Ors. on 10 December, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 62105 of 2013
 

 
Petitioner :- Sri Ramakant Agarwal
 
Respondent :- State Of U.P.& 3 Ors.
 
Counsel for Petitioner :- Akhilesh Kumar Singh
 
Counsel for Respondent :- C.S.C.,Arun K.Singh -I
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Short counter affidavit filed by Sri Arun Kumar Singh, Advocate, on behalf of the Moradabad Development Authority is taken on record. 

Put up on Tuesday (17.12.2013) as fresh. Till the next date of listing, interim order shall continue.

Order Date :- 10.12.2013

OP

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter