Parmeet Singh And Another vs Collector/District Magistrate ...
2013 Latest Caselaw 7303 ALL

Citation : 2013 Latest Caselaw 7303 ALL
Judgement Date : 4 December, 2013

Allahabad High Court

Parmeet Singh And Another vs Collector/District Magistrate ... on 4 December, 2013

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- CONSOLIDATION No. - 386 of 2013
 

 
Petitioner :- Parmeet Singh And Another
 
Respondent :- Collector/District Magistrate Barabanki And Others
 
Counsel for Petitioner :- Sabir Ali,Rajnath
 
Counsel for Respondent :- C.S.C.,Avdhesh Kumar
 

 
Hon'ble Sibghat Ullah Khan,J.

Passed over on the illness slip of learned counsel for the respondent. List in the week commencing 16.12.2013. Rejoinder-affidavits filed by learned counsel is taken on record.

Stay order, if any, shall remain in operation until next date.

Order Date :- 4.12.2013

mks

Download the LatestLaws.com Mobile App