Smt. Sudarshan vs Additional Commissioner ...
2013 Latest Caselaw 7274 ALL

Citation : 2013 Latest Caselaw 7274 ALL
Judgement Date : 3 December, 2013

Allahabad High Court

Smt. Sudarshan vs Additional Commissioner ... on 3 December, 2013

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- MISC. SINGLE No. - 7827 of 2013
 

 
Petitioner :- Smt. Sudarshan
 
Respondent :- Additional Commissioner (Judicial) Lucknow Division & Ors
 
Counsel for Petitioner :- Subhash Chandra Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sibghat Ullah Khan,J.

Learned Standing Counsel requires two days' further time to study the matter.

Put up on 05.12.2013.

Order Date :- 3.12.2013

mks

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