Citation : 2013 Latest Caselaw 5099 ALL
Judgement Date : 16 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- FIRST APPEAL DEFECTIVE No. - 270 of 2013 Appellant :- Surendra Kumar Kesharwani Respondent :- Smita Kesharwani And Another Counsel for Appellant :- Ashish Srivastava Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
Case called out.
None is present for the appellant.
Put-up as fresh on 10th September, 2013.
Order Date :- 16.8.2013
Priyanka
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