M/S Mateshwari Filling Centre ... vs Union Of India Thr.Secy.Ministry ...
2013 Latest Caselaw 5091 ALL

Citation : 2013 Latest Caselaw 5091 ALL
Judgement Date : 14 August, 2013

Allahabad High Court

M/S Mateshwari Filling Centre ... vs Union Of India Thr.Secy.Ministry ... on 14 August, 2013

Bench: Devi Prasad Singh, Ashok Pal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 9847 of 2012
 

 
Petitioner :- M/S Mateshwari Filling Centre Thr.Prop.Smt.Manju Srivastava
 
Respondent :- Union Of India Thr.Secy.Ministry Of Petroleum,New Delhi &Ors
 
Counsel for Petitioner :- A.R.Masoodi
 
Counsel for Respondent :- A.S.G.,Dr L.P.Mishra.,K.S.Pawar
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Ashok Pal Singh,J.

Writ petition is allowed in terms of order passed in the Writ Petition No. 9848 (MB) of 2012. For orders, see our order of date passed in the Writ Petition No. 9848 (MB) of 2012.

Order Date :- 14.8.2013

Madhu

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