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Fakira vs State Of U.P. And Another
2013 Latest Caselaw 5088 ALL

Citation : 2013 Latest Caselaw 5088 ALL
Judgement Date : 14 August, 2013

Allahabad High Court
Fakira vs State Of U.P. And Another on 14 August, 2013
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 19467 of 2013
 

 
Applicant :- Fakira
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Jitendra Kumar Ojha
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Put up on 19th August, 2013 as unlisted.

Order Date :- 14.8.2013

Mustaqeem.

 

 

 
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