Shiv Singh vs G.M.,Lucknow Producers ...
2013 Latest Caselaw 972 ALL

Citation : 2013 Latest Caselaw 972 ALL
Judgement Date : 16 April, 2013

Allahabad High Court

Shiv Singh vs G.M.,Lucknow Producers ... on 16 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 8629 of 1993
 

 
Petitioner :- Shiv Singh
 
Respondent :- G.M.,Lucknow Producers Coop.Milk Union Ltd. Lucknow
 
Petitioner Counsel :- Prashant Chandra
 
Respondent Counsel :- Rakesh Kumar Nigam
 

 
Hon'ble Pankaj Mithal,J.

The writ petition seeks relief of continuous service of the petitioner upto the age of 60 years.

In view of the relief claimed in the writ petition, the writ petition which was filed in the year 1993 does not survive as on date and is dismissed as infructuous.

Order Date :- 16.4.2013

SKS

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