Smt. Manju vs R. Vikram Singh, P.C.S., ...
2013 Latest Caselaw 918 ALL

Citation : 2013 Latest Caselaw 918 ALL
Judgement Date : 15 April, 2013

Allahabad High Court

Smt. Manju vs R. Vikram Singh, P.C.S., ... on 15 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1330 of 2013
 

 
Petitioner :- Smt. Manju
 
Respondent :- R. Vikram Singh, P.C.S., Municipal Commissioner
 
Petitioner Counsel :- P.N. Dwivedi
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Learned counsel for the applicant prays for and is allowed one week's time to comply with the direction given by this Court vide order dated 18.3.2013.

List after one week.

Order Date :- 15.4.2013

P.P.

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