M/S Prestress India Corporation vs Purvanchal Vidyut Vitran Nigam ...
2013 Latest Caselaw 887 ALL

Citation : 2013 Latest Caselaw 887 ALL
Judgement Date : 12 April, 2013

Allahabad High Court

M/S Prestress India Corporation vs Purvanchal Vidyut Vitran Nigam ... on 12 April, 2013

Bench: Laxmi Kanta Mohapatra, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 6366 of 2013
 

 
Petitioner :- M/S Prestress India Corporation
 
Respondent :- Purvanchal Vidyut Vitran Nigam Ltd. And Others
 
Petitioner Counsel :- Manish Goyal
 
Respondent Counsel :- Mahboob Ahmad,S.C.
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

Put up on 16.4.2013.

Order Date :- 12.4.2013

P.P.

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