S.B.Singh vs State Bank Of India Nariman Point ...
2013 Latest Caselaw 777 ALL

Citation : 2013 Latest Caselaw 777 ALL
Judgement Date : 11 April, 2013

Allahabad High Court

S.B.Singh vs State Bank Of India Nariman Point ... on 11 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 2844 of 2004
 

 
Petitioner :- S.B.Singh
 
Respondent :- State Bank Of India Nariman Point Bombay Through Its Chairma
 
Petitioner Counsel :- Asit Kumar Chaturvedi
 
Respondent Counsel :- N.K.Seth,Jitendra Narain Mishra
 

 
Hon'ble Pankaj Mithal,J.

On the request of learned counsel for the petitioner list in the nest cause list.

Order Date :- 11.4.2013

R.U.

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