Tirath Raj Singh S/O Tribhuwan ... vs State Of U.P. Thru Secy. Basic ...
2013 Latest Caselaw 674 ALL

Citation : 2013 Latest Caselaw 674 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Tirath Raj Singh S/O Tribhuwan ... vs State Of U.P. Thru Secy. Basic ... on 10 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 7738 of 2009
 

 
Petitioner :- Tirath Raj Singh S/O Tribhuwan Nath Singh
 
Respondent :- State Of U.P. Thru Secy. Basic Education & Ors.
 
Petitioner Counsel :- Pt. S. Chandra
 
Respondent Counsel :- C.S.C.,J.B.S.Rathore,Jogendra Nath Verma,Vinay Tripathi
 

 
Hon'ble Pankaj Mithal,J.

Shri Vinay Tripathi, learned counsel for the respondent prays for and is allowed ten days further time and no more for filing counter affidavit.

List immediately thereafter.

Order Date :- 10.4.2013

R.U.

Download the LatestLaws.com Mobile App