Raj Kumar Nishad vs State Of U P Thr.Its Secy.Dept.Of ...
2013 Latest Caselaw 667 ALL

Citation : 2013 Latest Caselaw 667 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Raj Kumar Nishad vs State Of U P Thr.Its Secy.Dept.Of ... on 10 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 2653 of 2009
 

 
Petitioner :- Raj Kumar Nishad
 
Respondent :- State Of U P Thr.Its Secy.Dept.Of Madhyamik Education
 
Petitioner Counsel :- Pt S Chandra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioner prays for and is allowed a week time for filing rejoinder affidavit.

List thereafter.

Order Date :- 10.4.2013

R.U.

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