Tajuddin @ Taj Mohammad vs State Of U.P.
2013 Latest Caselaw 631 ALL

Citation : 2013 Latest Caselaw 631 ALL
Judgement Date : 9 April, 2013

Allahabad High Court

Tajuddin @ Taj Mohammad vs State Of U.P. on 9 April, 2013

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9480 of 2013
 

 
Petitioner :- Tajuddin @ Taj Mohammad
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Satish Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

This is third bail application moved by the applicant before this Court.

The first and second bail applications were rejected by Hon'ble Mrs. Jayashree Tiwari, J. vide Her orders dated 30.01.2012 and 01.10.2012.

List along with the record of first and second bail applications in the next cause list before the appropriate Court.

Order Date :- 9.4.2013

M/A.

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