Sanjay Agarwal vs The State Of U.P.& Another.
2013 Latest Caselaw 593 ALL

Citation : 2013 Latest Caselaw 593 ALL
Judgement Date : 9 April, 2013

Allahabad High Court

Sanjay Agarwal vs The State Of U.P.& Another. on 9 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 320 of 2000
 

 
Petitioner :- Sanjay Agarwal
 
Respondent :- The State Of U.P.& Another.
 
Petitioner Counsel :- V.K.Shahi,Jalias Asmad,S.R. Rizvi
 
Respondent Counsel :- Govt.Advocate,M.S.Khan,Mukesh Sharma,R.K. Sharma,Rajesh Singh Chauhan,Rishad Murtaza
 

 
Hon'ble Ajai Lamba,J.

None has put in appearance for the revisionist.

On the last date of hearing, the lawyer for the revisionist had furnished illness slip

The case relates to the year 2000.

List on 29.4.2013. However, it is made clear that no further opportunity would be given for any reason.

Order Date :- 9.4.2013

A.Nigam

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