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Satyanam vs R.M. Srivastasva, Secry., Home ...
2013 Latest Caselaw 510 ALL

Citation : 2013 Latest Caselaw 510 ALL
Judgement Date : 8 April, 2013

Allahabad High Court
Satyanam vs R.M. Srivastasva, Secry., Home ... on 8 April, 2013
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 868 of 2013
 

 
Petitioner :- Satyanam
 
Respondent :- R.M. Srivastasva, Secry., Home And Others
 
Petitioner Counsel :- Siddharth Khare
 
Respondent Counsel :- S.C.
 

 
Hon'ble Dilip Gupta,J.

An affidavit of compliance has been filed on behalf of Inspector General of Prisons, Jail Administration and Reforms Services, U.P., Lucknow in which it is stated that an order dated 5th April, 2013 has been passed for reinstatement of the applicant.

Learned counsel for the applicant prays that the matter may be taken up after two weeks.

List after two weeks.

Order Date :- 8.4.2013

SK

 

 

 
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