Sheel Nidhi Shukla Thru.His Wife ... vs State Of U.P., Thru. Secretary, ...
2013 Latest Caselaw 500 ALL

Citation : 2013 Latest Caselaw 500 ALL
Judgement Date : 8 April, 2013

Allahabad High Court

Sheel Nidhi Shukla Thru.His Wife ... vs State Of U.P., Thru. Secretary, ... on 8 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- HABEAS CORPUS No. - 433 of 2012
 

 
Petitioner :- Sheel Nidhi Shukla Thru.His Wife Sheetal Soni
 
Respondent :- State Of U.P., Thru. Secretary, Home & Anr.
 
Petitioner Counsel :- Mukesh Kumar Tewari,Dev Shanker Tiwari
 
Respondent Counsel :- Govt. Advocate,Ashutosh Nigam
 

 
Hon'ble Ajai Lamba,J.

None is present for the petitioner.

List on 18.4.2013. It is last opportunity.

Order Date :- 8.4.2013

A.Nigam

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