Pawan Kumar vs State Of U.P. Thru Secy. And Others
2013 Latest Caselaw 487 ALL

Citation : 2013 Latest Caselaw 487 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Pawan Kumar vs State Of U.P. Thru Secy. And Others on 5 April, 2013

Bench: Ashok Bhushan, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 9475 of 2013
 

 
Petitioner :- Pawan Kumar
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- B.K. Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Mrs. Sunita Agarwal,J.

Learned Standing Counsel prays for and is allowed three weeks' further time to file counter affidavit.

List thereafter.

Order Date :- 5.4.2013

P.P.

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