Jayati Devi vs State Of U.P. And Others
2013 Latest Caselaw 418 ALL

Citation : 2013 Latest Caselaw 418 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Jayati Devi vs State Of U.P. And Others on 5 April, 2013

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 59723 of 2005
 

 
Petitioner :- Jayati Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sunil Kumar Srivastava,Ashok Khare
 
Respondent Counsel :- C.S.C.,C.B. Yadav,Dinesh Chandra Mishra,Nisheeth Yadav,R.K. Ojha,R.P. Dubey,Rajesh Kumar,Satyanshu Ojha,Smt. Seema Singh
 

 
Hon'ble Dilip Gupta,J.

Heard Sri Ashok Khare, learned Senior Counsel appearing for Jayati Devi, Sri R.K. Ojha and Sri Dinesh Chandra Mishra, learned counsel appearing for Indranjana Yadav, Sri A.K. Yadav, learned counsel appearing for the Board and learned Standing Counsel for the State.

Judgment reserved.

Order Date :- 5.4.2013

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