Om Prakash Sharma vs State Of U.P. And Others
2013 Latest Caselaw 411 ALL

Citation : 2013 Latest Caselaw 411 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Om Prakash Sharma vs State Of U.P. And Others on 5 April, 2013

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 72088 of 2005
 

 
Petitioner :- Om Prakash Sharma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.P. Singh
 
Respondent Counsel :- C.S.C.,P.C. Pathak
 

 
Hon'ble Dilip Gupta,J.

The case is passed over in view of the request made by learned counsel for the petitioner.

Order Date :- 5.4.2013

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