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Km. Binu Gupta vs State Of U.P. Thru' Sec., ...
2013 Latest Caselaw 383 ALL

Citation : 2013 Latest Caselaw 383 ALL
Judgement Date : 4 April, 2013

Allahabad High Court
Km. Binu Gupta vs State Of U.P. Thru' Sec., ... on 4 April, 2013
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 38092 of 2004
 

 
Petitioner :- Km. Binu Gupta
 
Respondent :- State Of U.P. Thru' Sec., Irrigation And Others
 
Petitioner Counsel :- H.P.Mishra,Ashutosh Srivastava,B.K.S.Raghubanshi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

The case is passed over for the day on the request made by learned counsel for the petitioner.

Order Date :- 4.4.2013

SK

 

 

 
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