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Balram Singh & Others vs State Of U.P. & Another
2013 Latest Caselaw 356 ALL

Citation : 2013 Latest Caselaw 356 ALL
Judgement Date : 4 April, 2013

Allahabad High Court
Balram Singh & Others vs State Of U.P. & Another on 4 April, 2013
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 29826 of 2004
 

 
Petitioner :- Balram Singh & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- K.K.Mishra,Brij Raj,U.C. Mishra
 
Respondent Counsel :- C.S.C.,A.K. Upadhyay,A.P. Tiwari,K.R.Sirohi,P.S. Pandey,Yashwant Verma
 

 
Hon'ble Dilip Gupta,J.

List this petition in the next cause list as Sri Ranjan Srivastava, learned counsel for the respondents has sent an illness slip.

Order Date :- 4.4.2013

SK

 

 

 
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