Pramod Kumar Singh vs State Of U.P.
2013 Latest Caselaw 322 ALL

Citation : 2013 Latest Caselaw 322 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Pramod Kumar Singh vs State Of U.P. on 4 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 19 of 1999
 

 
Petitioner :- Pramod Kumar Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mohsin Iqbal,S.H. Ibrahim
 
Respondent Counsel :- Government Advocate
 

 
Hon'ble Ajai Lamba,J.

Power of attorney of Sri Amit Bose, Advocate, on behalf of the petitioner has been filed in court.

Let the name of Sri Bose be shown in the list as counsel for the petitioner.

List after one month.

Order Date :- 4.4.2013

A.Nigam

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