Radha And Another vs State Of U.P. And Others
2013 Latest Caselaw 293 ALL

Citation : 2013 Latest Caselaw 293 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

Radha And Another vs State Of U.P. And Others on 3 April, 2013

Bench: Shiva Kirti Singh, Chief Justice, Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 197 of 2013
 

 
Petitioner :- Radha And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rakesh Prasad,V.K. Gupta
 
Respondent Counsel :- C.S.C.,P.N. Tripathi
 

 
Hon'ble Shiva Kirti Singh,Chief Justice
 
Hon'ble Dilip Gupta,J.

As prayed, list the matter in the next cause list.

Order Date :- 3.4.2013

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