Radhey Shyam & Others vs U.P.Jal Nigam & Others
2013 Latest Caselaw 291 ALL

Citation : 2013 Latest Caselaw 291 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

Radhey Shyam & Others vs U.P.Jal Nigam & Others on 3 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 1083 of 1996
 

 
Petitioner :- Radhey Shyam & Others
 
Respondent :- U.P.Jal Nigam & Others
 
Petitioner Counsel :- S.S.L. Srivastava
 
Respondent Counsel :- Kapil Dev,I.P.Singh
 

 
Hon'ble Pankaj Mithal,J.

List in the next cause list so as to enable the learned counsel for the petitioner to complete the instructions.

Order Date :- 3.4.2013

SKS

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