Abdullah vs State Of U.P. Thru Secretary ...
2013 Latest Caselaw 198 ALL

Citation : 2013 Latest Caselaw 198 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Abdullah vs State Of U.P. Thru Secretary ... on 2 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 7840 of 2005
 

 
Petitioner :- Abdullah
 
Respondent :- State Of U.P. Thru Secretary Minority Welfare Deptt & 4 Ors
 
Petitioner Counsel :- Yogendra Kumar Mishra,L.P.Singh
 
Respondent Counsel :- C S C,Syed Mohammad Munis Jafri,V K Bajpai
 

 
Hon'ble Pankaj Mithal,J.

The counter affidavit filed by respondent no. 5 is not on record.

Office to report if any counter affidavit has been filed on behalf of respondent no. 5 and if so to trace it out and to place it on record.

List in the next cause list.

Order Date :- 2.4.2013

SKS

Download the LatestLaws.com Mobile App