M/S Usha Polytex Limited vs Income Tax Officer And Another
2013 Latest Caselaw 186 ALL

Citation : 2013 Latest Caselaw 186 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

M/S Usha Polytex Limited vs Income Tax Officer And Another on 2 April, 2013

Bench: Prakash Krishna, Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 1556 of 2005
 

 
Petitioner :- M/S Usha Polytex Limited
 
Respondent :- Income Tax Officer And Another
 
Petitioner Counsel :- Suyash Agrawal,Rakesh Ranjan Agarwal
 
Respondent Counsel :- C.S.C.,B.Agrawal
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Ram Surat Ram (Maurya),J.

Allowed.

For order see order of date passed in Writ Tax No.1554 of 2005(M/s. Usha Politex Ltd. vs. Income-tax Officer and another).

(Ram Surat Ram (Maurya), J.) (Prakash Krishna, J.)

Order Date :- 2.4.2013

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