Manoj Kumar Misra vs State Of U.P. ...
2013 Latest Caselaw 1507 ALL

Citation : 2013 Latest Caselaw 1507 ALL
Judgement Date : 30 April, 2013

Allahabad High Court

Manoj Kumar Misra vs State Of U.P. ... on 30 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- MISC. SINGLE No. - 2023 of 2013
 

 
Petitioner :- Manoj Kumar Misra
 
Respondent :- State Of U.P. Thru.Prin.Secy.(Food And Civil Supplies) & Ors
 
Petitioner Counsel :- A.P. Singh "Vatsa",K.K. Dwivedi,Suresh Chandra Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

(C.M.A.No. 41319 of 2013)

In view of the nature of issue, list this case in next week.

Order Date :- 30.4.2013

A.Nigam

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