Shesh Pratap Singh vs Smt. Sushila Devi And Another
2013 Latest Caselaw 1422 ALL

Citation : 2013 Latest Caselaw 1422 ALL
Judgement Date : 26 April, 2013

Allahabad High Court

Shesh Pratap Singh vs Smt. Sushila Devi And Another on 26 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 127 of 2013
 

 
Petitioner :- Shesh Pratap Singh
 
Respondent :- Smt. Sushila Devi And Another
 
Petitioner Counsel :- Sheel Ojha
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Delay Condonation Application.

Issue notice.

Order Date :- 26.4.2013

Download the LatestLaws.com Mobile App