Aameer Khan vs The State Of U.P Thru Principal ...
2013 Latest Caselaw 1411 ALL

Citation : 2013 Latest Caselaw 1411 ALL
Judgement Date : 26 April, 2013

Allahabad High Court

Aameer Khan vs The State Of U.P Thru Principal ... on 26 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 3224 of 2012
 

 
Petitioner :- Aameer Khan
 
Respondent :- The State Of U.P Thru Principal Secy., Home Lucknow And Anr.
 
Petitioner Counsel :- B.P Nigam
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

(C.M.A.No. 39929 of 2013)

Reasons for vacating the order of stay have been detailed in order dated 15.4.2013.

No ground for restoring stay order is made out.

This application is accordingly dismissed.

Order Date :- 26.4.2013

A.Nigam

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