Karuaa And Another vs Smt. Ramshwari Devi And Others
2013 Latest Caselaw 1387 ALL

Citation : 2013 Latest Caselaw 1387 ALL
Judgement Date : 26 April, 2013

Allahabad High Court

Karuaa And Another vs Smt. Ramshwari Devi And Others on 26 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 2078 of 2011
 

 
Petitioner :- Karuaa And Another
 
Respondent :- Smt. Ramshwari Devi And Others
 
Petitioner Counsel :- Jitendra Pal Singh
 
Respondent Counsel :- Pramjal Mehrotra
 

 
Hon'ble Rajes Kumar,J.

The appellants may take steps to serve the respondents by registered post.

Order Date :- 26.4.2013

Download the LatestLaws.com Mobile App