K.K.Agrawal vs The Prescribed Authority & Others
2013 Latest Caselaw 1346 ALL

Citation : 2013 Latest Caselaw 1346 ALL
Judgement Date : 25 April, 2013

Allahabad High Court

K.K.Agrawal vs The Prescribed Authority & Others on 25 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- MISC. SINGLE No. - 1877 of 1991
 

 
Petitioner :- K.K.Agrawal
 
Respondent :- The Prescribed Authority & Others
 
Petitioner Counsel :- Ganga Singh,K.K. Agarwal (In Person)
 
Respondent Counsel :- Chief Standing Counsel,Mahesh Chandra
 

 
Hon'ble Pankaj Mithal,J.

Learned Standing counsel informs that Sri Sanjay Awasthi who is assisting the Additional Advocate General in the case is not well today. Therefore, the matter be adjourned today.

In view of the above with the agreement of the parties, matter is directed to be listed on 9th May 2013.

Order Date :- 25.4.2013

SKS

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