Swami Nath vs Mangal Ram
2013 Latest Caselaw 1334 ALL

Citation : 2013 Latest Caselaw 1334 ALL
Judgement Date : 25 April, 2013

Allahabad High Court

Swami Nath vs Mangal Ram on 25 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 1166 of 1991
 

 
Petitioner :- Swami Nath
 
Respondent :- Mangal Ram
 
Petitioner Counsel :- R.S. Misra
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As prayed by Sri Arun Kumar, Advocate holding brief of Sri R.S. Misra, learned counsel for the applicant, two weeks' time is granted to file an application under Section 5 of the Limitation Act in support of substitution application filed on 17.9.2012.

Order Date :- 25.4.2013

P.P.

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