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Beer Bal @ Vidhayak & Another vs State Of U.P.
2013 Latest Caselaw 1330 ALL

Citation : 2013 Latest Caselaw 1330 ALL
Judgement Date : 25 April, 2013

Allahabad High Court
Beer Bal @ Vidhayak & Another vs State Of U.P. on 25 April, 2013
Bench: Vinod Prasad, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 241 of 2008
 

 
Petitioner :- Beer Bal @ Vidhayak & Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Lallan Prasad Lal,Dharmendra Singh,K.K.Tripathi,M.B. Singh,Virendra Pratap Pal,Zafar Abbas
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Office has not cared to send second Judge copy.

Office is again directed to sent second Judge copy,

List in the next cause list.

Order Date :- 25.4.2013

Priyanka

 

 

 
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