Ram Sharan vs State Of U.P. And Others
2013 Latest Caselaw 1303 ALL

Citation : 2013 Latest Caselaw 1303 ALL
Judgement Date : 24 April, 2013

Allahabad High Court

Ram Sharan vs State Of U.P. And Others on 24 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 18228 of 2013
 

 
Petitioner :- Ram Sharan
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rakesh Singh
 
Respondent Counsel :- C.S.C.,D.D. Chauhan
 

 
Hon'ble Rajes Kumar,J.

As prayed, put up on 29.4.2013 before the appropriate Bench to enable the petitioner to file supplementary affidavit. Till then, interim order shall continue.

Order Date :- 24.4.2013

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