Citation : 2013 Latest Caselaw 1302 ALL
Judgement Date : 24 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - C No. - 13596 of 2013 Petitioner :- Mithai And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- U.P. Singh,Suresh Chand Varma Respondent Counsel :- C.S.C.,Mahesh Narain Singh,Vivek Singh Hon'ble Rajes Kumar,J.
List in the week commencing 6.5.2013. Till the next date of listing, interim order shall continue.
Order Date :- 24.4.2013
OP
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