Subash vs Addl. Commissioner Azamgarh And ...
2013 Latest Caselaw 1288 ALL

Citation : 2013 Latest Caselaw 1288 ALL
Judgement Date : 24 April, 2013

Allahabad High Court

Subash vs Addl. Commissioner Azamgarh And ... on 24 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 59965 of 2012
 

 
Petitioner :- Subash
 
Respondent :- Addl. Commissioner Azamgarh And Others
 
Petitioner Counsel :- Narendra Kumar,O.P. Pandey
 
Respondent Counsel :- C.S.C.,Avadhesh Singh,Mahesh Narain Singh,Ramesh Chandra Gupta-Ii
 

 
Hon'ble Rajes Kumar,J.

List after three weeks. Meanwhile, the respondents may file counter affidavit. Till the next date of listing, interim order shall continue.

Order Date :- 24.4.2013

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