Ashok Kumar Chaudhary vs State Of U.P.& 6 Ors.
2013 Latest Caselaw 1283 ALL

Citation : 2013 Latest Caselaw 1283 ALL
Judgement Date : 24 April, 2013

Allahabad High Court

Ashok Kumar Chaudhary vs State Of U.P.& 6 Ors. on 24 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 20961 of 2013
 

 
Petitioner :- Ashok Kumar Chaudhary
 
Respondent :- State Of U.P.& 6 Ors.
 
Petitioner Counsel :- Ravindra Prakash Srivasta
 
Respondent Counsel :- C.S.C.,Ashok Kumar Singh
 

 
Hon'ble Rajes Kumar,J.

In paragraphs- 1 & 2 of the order dated 16.4.2013, in place of "Respondent no. 6, Khand Shiksha Adhikari, Block Badhni, district Siddharth Nagar", "Respondent no. 6, Principal, District Institute of Education and Training, Bansi, Siddharth Nagar" be read.

The application is allowed.

Order Date :- 24.4.2013

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