Sajan Lal vs State Of U.P. Thur. Distt. ...
2013 Latest Caselaw 1270 ALL

Citation : 2013 Latest Caselaw 1270 ALL
Judgement Date : 24 April, 2013

Allahabad High Court

Sajan Lal vs State Of U.P. Thur. Distt. ... on 24 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 61 of 2011
 

 
Petitioner :- Sajan Lal
 
Respondent :- State Of U.P. Thur. Distt. Magistrate & Another
 
Petitioner Counsel :- Mahesh Chandra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Rejoinder affidavit has been filed in court and taken on record.

List for arguments on 09.5.2013.

Interim direction is extended till the next date of listing.

Order Date :- 24.4.2013

A.Nigam

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