Mohd. Nasiruddin vs Presiding Officer Labour Court ...
2013 Latest Caselaw 126 ALL

Citation : 2013 Latest Caselaw 126 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Mohd. Nasiruddin vs Presiding Officer Labour Court ... on 2 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- MISC. SINGLE No. - 5420 of 2008
 

 
Petitioner :- Mohd. Nasiruddin
 
Respondent :- Presiding Officer Labour Court Lucknow
 
Petitioner Counsel :- R.L.Verma,Mohd.Ali
 
Respondent Counsel :- C.S.C,Anil Kumar Singh,Rakesh Kumar
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness slip of learned counsel for the respondent.

Order Date :- 2.4.2013

R.U.

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