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Ramhet vs The State Of U.P Thru Principal ...
2013 Latest Caselaw 1259 ALL

Citation : 2013 Latest Caselaw 1259 ALL
Judgement Date : 24 April, 2013

Allahabad High Court
Ramhet vs The State Of U.P Thru Principal ... on 24 April, 2013
Bench: Abdul Mateen, Ashwani Kumar Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- MISC. BENCH No. - 3379 of 2013
 

 
Petitioner :- Ramhet
 
Respondent :- The State Of U.P Thru Principal Secy., Home Deptt., And Ors.
 
Petitioner Counsel :- Rajeiu Kumar Tripathi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Abdul Mateen,J.

Hon'ble Ashwani Kumar Singh,J.

After arguing at some length, learned counsel for the petitioner submits that this petition may be dismissed as withdrawn with liberty to file a fresh petition. Accordingly the petition is dismissed with the aforesaid liberty.

Order Date :- 24.4.2013

kvg/-

 

 

 
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