Sudha Singh vs State Of U.P.& Another.
2013 Latest Caselaw 1225 ALL

Citation : 2013 Latest Caselaw 1225 ALL
Judgement Date : 23 April, 2013

Allahabad High Court

Sudha Singh vs State Of U.P.& Another. on 23 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 2012 of 2006
 

 
Petitioner :- Sudha Singh
 
Respondent :- State Of U.P.& Another.
 
Petitioner Counsel :- Abdul-Razzaque Khan,Rahul Tripathi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Sri Dwivedi, learned counsel for the State is required to assist this court as regards the facts whether proceedings against co-accused of the petitioner have attained finality or appeal against acquittal has been filed.

List on 14.5.2013. No further adjournment would be given.

Order Date :- 23.4.2013

A.Nigam

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