Ram Kewal Yadav vs State Of U.P. Thru Secy. Sec. ...
2013 Latest Caselaw 1217 ALL

Citation : 2013 Latest Caselaw 1217 ALL
Judgement Date : 23 April, 2013

Allahabad High Court

Ram Kewal Yadav vs State Of U.P. Thru Secy. Sec. ... on 23 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 2717 of 2007
 

 
Petitioner :- Ram Kewal Yadav
 
Respondent :- State Of U.P. Thru Secy. Sec. Education & 4 Ors.
 
Petitioner Counsel :- L.P. Singh
 
Respondent Counsel :- C.S.C.,Dileep Kumar Mishra
 

 
Hon'ble Pankaj Mithal,J.

Learned Standing counsel appearing for respondents no. 1,2 and 3 prays for and is allowed two weeks and no more for filing counter affidavit.

List immediately thereafter.

Order Date :- 23.4.2013

SKS

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