Nahar Singh vs State Of U.P.
2013 Latest Caselaw 1212 ALL

Citation : 2013 Latest Caselaw 1212 ALL
Judgement Date : 23 April, 2013

Allahabad High Court

Nahar Singh vs State Of U.P. on 23 April, 2013

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10773 of 2013
 

 
Petitioner :- Nahar Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rajesh Kumar Dubey,O.P. Singh,S.K. Rao
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

This is second bail application moved by the applicant before this Court.

The first bail application was rejected by Hon'ble Virendra Vikram Singh, J. vide His order dated 22.01.2013.

List along with the record of first bail application in the next cause list before the appropriate Court.

Order Date :- 23.4.2013

M/A.

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