Shivakant & Another vs State Of U.P. & Ors.
2013 Latest Caselaw 1210 ALL

Citation : 2013 Latest Caselaw 1210 ALL
Judgement Date : 23 April, 2013

Allahabad High Court

Shivakant & Another vs State Of U.P. & Ors. on 23 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 407 CR.P.C. No. - 44 of 2011
 

 
Petitioner :- Shivakant & Another
 
Respondent :- State Of U.P. & Ors.
 
Petitioner Counsel :- Akhil Kumar Misra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

None is present for the applicant.

List on 14.5.2013.

It is made clear that no further adjournment would be given.

Order Date :- 23.4.2013

A.Nigam

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