Citation : 2013 Latest Caselaw 1192 ALL
Judgement Date : 23 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- MISC. SINGLE No. - 1451 of 2012 Petitioner :- Y. Rajeev Reddy And Ors. Respondent :- Pecial Judge E.C Act/ Additional D.J.Lko.And Ors. Petitioner Counsel :- Rajesh Singh Chauhan Respondent Counsel :- G.A.,Hari Mohan Mathur Hon'ble Ajai Lamba,J.
None has put in appearance for respondent no.3, the contesting respondent.
List on 26.4.2013, on which date the matter would be decided irrespective of representation of respondent no.3.
Interim order to continue till the next date of listing.
Order Date :- 23.4.2013
A.Nigam
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