Smt. Laxmi Pathak vs State Of U.P. Thru Secy. Basic ...
2013 Latest Caselaw 1167 ALL

Citation : 2013 Latest Caselaw 1167 ALL
Judgement Date : 22 April, 2013

Allahabad High Court

Smt. Laxmi Pathak vs State Of U.P. Thru Secy. Basic ... on 22 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 9143 of 2006
 

 
Petitioner :- Smt. Laxmi Pathak
 
Respondent :- State Of U.P. Thru Secy. Basic Shiksha & 2 Ors.
 
Petitioner Counsel :- N.C. Upadhyay,P N Singh Kaushik,Shravan Kumar Pandey
 
Respondent Counsel :- C.S.C.,G.C.Verma,Gyanendra Kumar Pandey,Prashant Arora,Vindwashini Kumar
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness of Sri P.N. Kaushik, learned counsel for the respondents.

List in the next cause list.

Order Date :- 22.4.2013

SKS

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